SHANTNU JAIN Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) These two writ petitions involve common issue and as such, the same are decided by a common order with the consent of learned counsel for the parties.

(2.) SB Civil Writ Petition No.14101/2019 has been filed by the petitioners by making following prayers :

(3.) SB Civil Writ Petition No.13901/2019 challenges the question No.12 in the written examination for the post of Lab Assistant and also the result dtd. 22/9/2019.