LAWS(RAJ)-2023-12-58

YUSUF HUSSAIN KABAWALIYA Vs. STATE OF RAJASTHAN

Decided On December 19, 2023
Yusuf Hussain Kabawaliya Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) Issue notice. Learned Public Prosecutor accepts notice on behalf of State.