SHIVA @ SAVARAM Vs. STATE OF RAJASTHAN

Referred Judgements :-

THE STATE V. BILAL RAI AND OTHERS [REFERRED TO]
KAUSHALYA V. STATE OF PUNJAB [REFERRED TO]
SUO MOTO VS. STATE OF RAJASTHAN DECIDED ON 01ST JUNE [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
LT COL S J CHAUDHARY VS. STATE DELHI ADMINISTRATION [REFERRED TO]
P RATHINAM VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT LEGAL AID COMMITTEE VS. STATE OF BIHAR [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
JACOB GEORGE VS. STATE OF KERALA [REFERRED TO]
DELHI DOMESTIC WORKING WOMENS FORUM VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMSUNDER TRIVEDI [REFERRED TO]
NATIONAL HUMAN RIGHTS COMMISSION VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [REFERRED TO;]
PEOPLES UNION FOR CIVIL LIBERTIES PUCL VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO;]
MANJU BHATIA VS. NEW DELHI MUNICIPAL COUNCIL [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJENDRAJAWANMALGANDHI [REFERRED TO]
RAJ DEO SHARMA VS. STATE OF BIHAR [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
STATE OF UTTAR PRADESH VS. SHAMBHU NATH SINGH [REFERRED TO]
STATE VS. RAVI KANT SHARMA [REFERRED TO]
KTAER ABBAS HABIB AL QUTAIFI VS. UNION OF INDIA [REFERRED TO]
S RAJENDRAN VS. K A S RAMA APPASWAMY [REFERRED TO]