OM SINGH Vs. DHIRENDRA & ANR.

JUDGEMENT

(1.) "A dad is some one who wants to catch you before you fall but instead picks you up, brushes you off, and lets you try again.

(2.) A Jewish Proverb says:-

(3.) The present contempt petition is an unfortunate fight between father Om Singh and his two sons; Dhirendra Singh and Narendra Singh and it is indeed a sad state of affairs that sons, particularly the elder son Dhirendra Singh has created all sorts of nuisance for his own father, Om Singh, for the portion of a property, which was admittedly constructed by the father only and who has spent his life as a civil contractor and despite directions of the Court and solemn undertaking given by the sons before the Court, they flouted the orders of the Court and the Undertaking given by them before the Court and, therefore, despite advice of the Court to settle the dispute between the parties out of the Court in view of the close relationship, on account of reticent attitude of respondent no.1 Dhirendra Singh, the present contempt petition was argued by both the sides counsels on merits and is being disposed of by this order.