SATYA NARAYAN BHATNAGAR Vs. LABOUR COURT, AJMER

Referred Judgements :-

GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. GYANCHAND [REFERRED TO]
STATE OF RAJASTHAN VS. SARJEET SINGH [REFERRED TO]
JAIPUR DEVELOPMENT AUTHORITY VS. RAM SAHAI [REFERRED TO]
JAGBIR SINGH VS. HARYANA STATE AGRICULTURE MARKETING BOARD [REFERRED TO]
RAMESH KUMAR VS. STATE OF HARYANA [REFERRED TO]
INCHARGE OFFICER VS. SHANKAR SHETTY [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. PARVEEN CHAND SHARMA [REFERRED TO]
SUNNI MUSLIM WAKF COMMITTEE VS. ABDULGANI ISHABHAI KACHHOT [REFERRED TO]