ADINATH MINERAL & METALS Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) LEARNED counsel for the petitioner submits that this case is covered by the decision of this Court in SBCWP No.8830/2011 ­ Meenakshi Metacast Pvt. Ltd. vs. State of Rajasthan & Ors. Decided on 7/2/2013, to which learned counsels for the respondents do not dispute. The relevant portion of which is quoted below for ready reference:

(2.) THE present writ petition is accordingly disposed of in same terms.