(1.) HEARD learned counsel for the Parties.
(2.) MR. Sharma, learned counsel for the respondent-assessee submits that there was a circular that not to prefer the references in cases where the tax effect is less than Rs. 2,00,000.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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