LAWS(RAJ)-2003-1-53

COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR DUGGAR

Decided On January 24, 2003
COMMISSIONER OF INCOME TAX Appellant
V/S
NIRMAL KUMAR DUGGAR Respondents

JUDGEMENT

(1.) HEARD the learned counsel for the parties.

(2.) THE Revenue has proposed the following question of law to be referred to this Court :