LAWS(RAJ)-1982-1-24

THAKUR MANDHATTA SINGH Vs. COMMISSIONER OF WEALTH TAX

Decided On January 15, 1982
THAKUR MANDHATTA SINGH Appellant
V/S
COMMISSIONER OF WEALTH-TAX Respondents

JUDGEMENT

(1.) HEARD learned counsel for the parties.

(2.) FOLLOWING question of law has been referred by the Income-tax Appellate Tribunal, Jaipur Bench, Jaipur, for being answered by this court: