(1.) HEARD Mr. L.R. Mehta, learned counsel for M/s. Kamra Bottling Company and Mr. J.P. Joshi, appearing on behalf of the respondent Nos. 1 and 2.
(2.) IN view of the following authorities cited before us by the learned counsel for the petitioner: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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