(1.) These writ petitions have been filed on behalf of the petitioner/defendants being aggrieved with the orders dtd. 21/11/2020 and 2/9/2021 passed by the Judge, Commercial Court, Udaipur (hereinafter to be referred as 'the trial court') in Suit No.81/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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