KARAN Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The matter comes upon the application seeking correction in the name of the police station as reflected in the Order dtd. 14/2/2022 passed by this Court in S.B. Criminal Misc. Bail Application No. 1965/2022.

(2.) It is submitted by learned counsel for the petitioner that due to inadvertance and typographical error, the name of the police station has wrongly been mentioned as "Police Station Abu Road, District Sirohi" in the Order dtd. 14/2/2022, whereas, the correct name is "Police Station Mount Abu, District Sirohi". He, therefore, prays that the name of the police station as mentioned in the Order dtd. 14/2/2022 may be rectified.