HARI SINGH Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) The present writ petition has been filed against the order dtd. 28/1/2019 passed by the respondent No.3 - Sub Divisional Officer, Sri Dungargarh, District Bikaner.

(3.) On 6/3/2019, this Court has granted the interim order to the petitioners in the present case.