LAWS(RAJ)-2022-8-102

RAJENDRA SINGH Vs. STATE OF RAJASTHAN

Decided On August 31, 2022
RAJENDRA SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The appellant herein has been convicted and sentenced as below vide judgment dtd. 26/7/2018 passed by learned Sessions Judge, Sri Ganganagar in Sessions Case No.24/2012:-