LAWS(RAJ)-2022-7-195

KUNAL RAWAT Vs. STATE OF RAJASTHAN

Decided On July 13, 2022
Kunal Rawat Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) D.B. Civil Misc. Application No.1/2022:- The application is allowed and stands disposed of.

(2.) D.B. Civil Writ Petition No. 4588/2022:-

(3.) Issue notice to the respondents, returnable on 27/7/2022.