(1.) This criminal appeal has been filed by the accused-appellant against the judgment dtd. 16/10/1987 passed by the learned Special Judge, Anti Corruption Bureau Case, Jaipur in Special Criminal Case No.16/1984 whereby, the accused-appellant has been convicted and sentenced as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN