LAWS(RAJ)-2022-5-49

PREM SINGH Vs. STATE

Decided On May 12, 2022
PREM SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The petitioners have been arrested in connection with FIR No. 54/2022 of Police Station Raipur, District Pali, for the offence punishable under Sec. 306 of IPC. They have preferred this bail application under Sec. 439 Cr.P.C.