(1.) The petitioner has been arrested in connection with FIR No.111/2021 of Police Station Sarwana, District Jalore, for the offences punishable under Ss. 143, 341, 323, 354, 326, 379 and 307of IPC. He has preferred this bail application under Sec. 439 Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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