(1.) Matter comes up on an interim application No.29782/2009 filed under Sec. 5 of the Limitation Act for condonation of delay in filing the appeal.
(2.) Application stands allowed for the reasons stated therein.
(3.) Delay of 24 days in filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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