(1.) The petitioner has been arrested in connection with F.I.R. No.440/2021, Police Station Sukher (Udaipur), for the offences punishable under Ss. 376 & 384 of I.P.C. and Sec. 67 of I.T. Act. He has preferred this second bail application under Sec. 439 Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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