HARI SINGH MEENA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking a direction to the respondents to treat the experience gained by the petitioner from the State of Gujarat as eligible for award of bonus marks for recruitment to the post of Compounder/Nurse Junior Grade pursuant to the advertisement dtd. 17/6/2021 (Annex.1).

(2.) The advertisement dtd. 17/6/2021 was issued in terms of provisions of Rajasthan Ayurvedic, Unani, Homoepathy and Naturopathy Subordinate Service Rules, 1966 ('the Rules'). In terms of Rule 19 of the Rules, as amended lastly on 12/6/2021, the requisite in Clause-7 of the advertisement, reads as under:-

(3.) The petitioner, who is working with the Regional Ayurveda Research Institute, Ahmedabad (Gujarat), based on his experience certificate dtd. 1/7/2021 (Annex.4), applied for the post and sought bonus marks for the experience as depicted in the experience certificate.