(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.72/2021, Police Station Kotadi, Distt. Bhilwara for the offence under Ss. 201, 212, 225 read with Sec. 302 of IPC and Ss. 5/29, 29, 25(7) of Arms Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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