(1.) The present bail application has been filed under Sec. 439 of Cr.P.C. on behalf of the petitioner, who is in custody in connection with F.I.R. No. 325/2022 registered at Police Station Hanumangarh Town, District Hanumangarh for the offences under Ss. 341, 323, 307, 336 and 143 of IPC.