LAWS(RAJ)-2022-8-11

CHARANJEET SINGH Vs. STATE

Decided On August 05, 2022
CHARANJEET SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The petitioners have been arrested in connection with FIR No.283/2022 of Police Station Anoopgarh, District Sri Ganganagar, for the offence punishable under Ss. 354, 323 & 34 of IPC. They have preferred the bail application under Sec. 439 Cr.P.C.