(1.) Heard.
(2.) This misc. petition under Sec. 482 Cr.P.C. has been preferred claiming the following relief:
(3.) Learned counsel for both the petitioner submits that the present case is squarely covered by the decision rendered in S.B.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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