(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with F.I.R. No. 220/2018, Police Station Taranagar (Churu), for the offences punishable under Ss. 148, 365, 395, 396, 325, 302, 323, 149 I.P.C.