(1.) The present bail application has been filed under Sec. 439 Cr.P.C. The petitioner has been arrested in connection with FIR No.213/2021, Police Station Kotwali Sri Ganganagar, Distt. Sri Ganganagar for the offence under Ss. 302, 396, 397, 34, 120-B of IPC and Sec. 27 of Arms Act.