LAWS(RAJ)-2022-2-221

CENTRAL BUREAU OF INVESTIGATION Vs. FATEH SINGH MEENA

Decided On February 15, 2022

CENTRAL BUREAU OF INVESTIGATION Appellant

V/S

Fateh Singh Meena Respondents

JUDGEMENT

(1.) ***

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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