LAWS(RAJ)-2022-2-194

DURGA RAM Vs. STATE

Decided On February 01, 2022
DURGA RAM Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The appellants herein have been convicted and sentenced as below vide judgment dtd. 11/7/2019 passed by learned Special Judge, SC/ST (Prevention of Atrocities Cases), Bikaner in Sessions Case No.30/12:-