LAWS(RAJ)-2022-9-55

SURBHI MEHTA Vs. IIFL HOME FINANCE LTD.

Decided On September 01, 2022
Surbhi Mehta Appellant
V/S
Iifl Home Finance Ltd. Respondents

JUDGEMENT

(1.) Since, this batch of writ petition shares common facts and questions of law, they have been heard together and are being decided vide this common order.