(1.) This writ petition calls into question the action of the respondents in proposing to effect recoveries from the petitioners Government servants as a consequence of the notification dtd. 30/10/2017 issued by the State Government.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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