LAWS(RAJ)-2022-3-53

MADHU LUNAWAT Vs. STATE OF RAJASTHAN

Decided On March 23, 2022
Madhu Lunawat Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) These writ petitions have been filed by the petitioners aggrieved against cancellation/rejection of their bid by order dtd. 2/2/2022 passed by the respondent- Corporation.