LAWS(RAJ)-2022-3-43

JITENDRA SHARMA Vs. STATE OF RAJASTHAN

Decided On March 21, 2022
JITENDRA SHARMA Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) This Court finds that on 2/8/2021, the Court had noted that Special Appeal filed by the State was dismissed by the Division Bench.