LAWS(RAJ)-2022-5-57

DINESH Vs. STATE OF RAJASTHAN

Decided On May 13, 2022
DINESH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Heard learned counsel for the appellant as well as learned learned public prosecutor and perused the material available on record. Despite service, no one is present on behalf of the respondent No.2/complainant.