PREM SINGH Vs. VIRENDRA

JUDGEMENT

(1.) SB Civil Writ Petition No.10393/2015 has been filed by the plaintiff-petitioners challenging the order dated 21 st April, 2015, whereby the application, filed by the petitioners, under Order 6 Rule 17 CPC has been dismissed.

(2.) SB Civil Writ Petition No.10197/2015 has been filed by the plaintiff-petitioners challenging the order dated 19 th January, 2015, whereby the application, filed by the petitioners, under Order 6 Rule 17 CPC, for amending the temporary injunction application, has been dismissed.

(3.) SB Civil Writ Petition No.10471/2015 has been filed by the plaintiff-petitioners challenging the order dated 21 st April, 2015, whereby the application, filed by the petitioners, under Order 1 Rule 10 CPC has been dismissed.