AKHIL BHARTIYA VIDYARTHI PARISHAD Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) The status report dtd. 25/4/2022 has been placed before us by the learned Advocate General. Sh. Ashok Rathore, Additional Director General of Police ATS and SOG Rajasthan is also present in the Court.

(2.) This court heard at length the investigation so far carried out as contained in the status report dtd. 25/4/2022 and also direction in which investigation is going on.

(3.) Apropose allegations made in the writ petition regarding involvement of other persons also, learned counsel for the petitioner in PIL was heard.