BHAIRU LAL BALAI Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This writ petition has been filed by the petitioner seeking a direction to the respondents to award bonus marks to the petitioner based on the experience certificate dtd. 23/6/2021 (Annex.5) in relation to recruitment to the post of Compounder/Nurse Junior Grade pursuant to the advertisement No.1/2021 dtd. 17/6/2021.