(1.) Learned counsel for the petitioner submitted that the petitioner had earlier filed S.B. Civil Writ Petition No.15014/2020, challenging denial of allotment of seat in his favour in MBBS Course in Government Medical College.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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