ARUN KUMAR Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This Court perused the material available on record.

(2.) The petitioners have been arrested in connection with FIR No.153/2022 of Police Station CPS ACB, Jaipur ACB Chowki, Jaisalmer for the offences punishable under Ss. 7, 7A of P.C. Act. They have preferred this bail application under Sec. 439 Cr.P.C.

(3.) Learned counsel for the petitioners submits that petitioners have completed the custody period of 30 days.