GHAMANDA RAM KHERWA Vs. AGRICULTURE UNIVERSITY

JUDGEMENT

(1.) The instant petition has been filed by the petitioner with the following prayers:-

(2.) The petitioner in this petition has pleaded that he was appointed as Assistant Professor in the year 1989 in the Agriculture University, Bikaner and after attaining the age of superannuation, he retired from the post of Professor (Statistics) in ICAR-AICRP on Pearl Millet, Jodhpur on 30/12/2017.

(3.) The petitioner has pleaded that due to work requirement of Statistician in Project Unit of ICAR-AICRP on Pearl Millet, Jodhpur, the Project Co-ordinator had requested the Vice-Chancellor of Agriculture University to continue petitioner's services after his superannuation.