LAWS(RAJ)-2022-4-48

JOGRAJ SINGH Vs. STATE OF RAJASTHAN

Decided On April 06, 2022
JOGRAJ SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) The present Cr. Misc. application has been pressed on behalf of the petitioner for extension of interim bail granted by this Court vide order dtd. 1/6/2021.