(1.) Heard.
(2.) This Public Interest Litigation has been filed by the petitioners with the following prayers:-
(3.) It is, therefore, most respectfully prayed that your Lordships may graciously be pleased to admit and allow this writ petition and:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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