LAWS(RAJ)-2022-4-91

OM PRAKASH Vs. STATE

Decided On April 20, 2022
OM PRAKASH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The petitioner has been arrested in connection with FIR No.259/2018 of Police Station Khajuwala, District Bikaner, for the offence punishable under Ss. 364, 341, 323, 302, 201 and 120B of IPC. He has preferred this bail application under Sec. 439 Cr.P.C.