LAWS(RAJ)-2022-3-83

ABHAY SINGLA Vs. UNION OF INDIA

Decided On March 11, 2022
Abhay Singla Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Issue notice to the respondents, returnable within four weeks.

(2.) PF be filed within one week.

(3.) List after six weeks.