LAWS(RAJ)-2022-3-51

SHABIR MOHAMMAD Vs. PRINCIPAL SECRETARY, MEDICAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR (RAJ.)

Decided On March 24, 2022

Shabir Mohammad Appellant

V/S

Principal Secretary, Medical Education Department, Government Secretariat, Jaipur (Raj.) Respondents

JUDGEMENT

(1.) SBCWP No.4015/2022:-

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