(1.) Since the certified copy of the impugned common judgment is in the main matter, production of such certified copy in these appeals is dispensed with.
(2.) The applications are disposed of.
(3.) These appeals arising out of a common background.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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