LAWS(RAJ)-2022-4-57

BHANWAR SINGH Vs. STATE OF RAJASTHAN

Decided On April 08, 2022
BHANWAR SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Heard learned counsel for the petitioners as well as learned Public Prosecutor & learned counsel for the complainant. Perused the material available on record.