(1.) Issue notice.
(2.) Notices are accepted by Mr. Vivek Tyagi, learned Deputy Government Counsel on behalf of the respondents.
(3.) In this writ petition, a direction has been sought for the respondents to relieve the petitioner in pursuance of Reshuffle District Allotment dtd. 30/7/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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