LAWS(RAJ)-2022-4-22

UTKARSH CLASSES Vs. STATE OF RAJASTHAN

Decided On April 07, 2022
Utkarsh Classes Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Issue notice of writ petition, returnable within a period of four weeks and be given 'dasti1 to learned counsel for the petitioner for service.