(1.) These two writ petitions have been filed by the petitioner-defendant challenging the order dtd. 11/3/2019, passed by the Rent Tribunal, Alwar, whereby, application filed by the petitioner under Order 6 Rule 17 CPC and under Order 8 Rule 1 CPC has been decided by a common order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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